(ACTING), . SOUMITRA SAIKIA

110 recorded High Court judgment(s) · 2023–2023

Courts

Disposal nature

Recent judgments

• M/S SOUTH VALLEY INFRACON PVT. LTD. AND ANR. v. THE UNION OF INDIA AND 7 ORS. — Gauhati High Court (2023-02-13)
• KAMAL DEBNATH v. THE STATE OF ASSAM AND ANR. — Gauhati High Court (2023-02-13)
• SMTI. JUNMONI BATHARI v. THE STATE OF ASSAM AND 5 ORS. — Gauhati High Court (2023-02-09)
• SHIW NATH SINGH v. THE STATE OF ASSAM AND 7 ORS. — Gauhati High Court (2023-02-09)
• THE STATE OF MIZORAM AND ANR v. MIZORAM GORKHA SANGH AND ANR — Gauhati High Court (2023-02-09)
• PRAMITA KEMPRAI v. SUBHANKAR HOJAI — Gauhati High Court (2023-02-09)
• BISHURAM CHAUHAN v. THE STATE OF ASSAM AND 5 ORS . — Gauhati High Court (2023-02-08)
• SEKHAR DUTTA v. THE STATE OF ASSAM AND 4 ORS. — Gauhati High Court (2023-02-08)
• RAKESH CHAKRAVORTY v. THE STATE OF ASSAM AND 6 ORS. — Gauhati High Court (2023-02-08)
• JAGADISH CHANDRA BRAHMA v. UCO BANK AND 3 ORS — Gauhati High Court (2023-02-08)