(ACTING), . SOUMITRA SAIKIA

87 recorded High Court judgment(s) · 2022–2022

Courts

Disposal nature

Recent judgments

• MOHINI GOHAIN BARUAH and ANR v. DHEBAR GOHAIN BARUAH and 5 ORS — Gauhati High Court (2022-06-22)
• RAISA TAMSIN HUSSAIN v. SIVANGA PRATIM SARMA AND 10 ORS. — Gauhati High Court (2022-06-22)
• JAMINI TALUKDAR v. THE STATE BANK OF INDIA AND 2 ORS — Gauhati High Court (2022-06-22)
• SIVANGA PRATIM SARMA AND 5 ORS. v. THE STATE OF ASSAM AND 4 ORS. — Gauhati High Court (2022-06-22)
• PU LALNUNMAWIA v. THE UNION OF INDIA AND OTHERS — Gauhati High Court (2022-06-20)
• PARESH CHANDRA DAS AND 5 ORS v. THE STATE OF ASSAM AND 13 ORS — Gauhati High Court (2022-06-20)
• KEWAL NIRMAL KALSI SALUTORY TRUST v. THE UNION OF INDIA AND 11 ORS — Gauhati High Court (2022-06-20)
• U.V. ASSETS RECONSTRUCTION COMPANY LTD. v. THE INSPECTOR GENERAL OF REGISTRATION, ASSAM AND 4 ORS. A — Gauhati High Court (2022-06-20)
• DR. TAUHIDUL ISLAM LASKAR AND 2 ORS. v. THE STATE OF ASSAM AND 2 ORS. — Gauhati High Court (2022-06-17)
• DR. MOUSUMI MODHUMITA AGARWALA v. THE STATE OF ASSAM AND ANR — Gauhati High Court (2022-06-17)