LexACTING SHREE CHANDRASHEKHAR, . NAVNEET KUMAR
486 recorded High Court judgment(s) · 2024–2024
Open in Lexace · Search this judge's casesCourts
| Jharkhand High Court | 486 |
Disposal nature
| Dismissed | 167 |
| Disposed Off | 112 |
| Allowed | 71 |
| Dismissed as Withdrawn | 66 |
| Closed | 41 |
| Partly Allowed | 8 |
| Disposed Off As Infractous | 6 |
| Petition Is Allowed | 6 |
Recent judgments
- VIJENDER PAUL TOPPO v. THE STATE OF JHARKHAND — Jharkhand High Court (2024-07-04)
- M/S DHAN LAXMI STONE WORKS REPRESENTED THROUGH ITS PROPRIETOR NAMELY BISHNU KUMAR KHATOR v. THE STATE OF JHARKHAND — Jharkhand High Court (2024-07-03)
- BIJUL KUMAR SINGH v. THE STATE OF JHARKHAND — Jharkhand High Court (2024-07-03)
- SMT KANCHAN MALA v. THE STATE OF JHARKHAND — Jharkhand High Court (2024-07-03)
- RUDAL PRASAD SINGH v. THE STATE OF JHARKHAND — Jharkhand High Court (2024-07-03)
- DWARIKA PRASAD SINGH v. THE STATE OF JHARKHAND — Jharkhand High Court (2024-07-03)
- TULSI GOSHWAMI v. THE STATE OF JHARKHAND — Jharkhand High Court (2024-07-03)
- THE STATE OF JHARKHAND v. RAM CHANDRA DAS — Jharkhand High Court (2024-07-02)
- THE STATE OF JHARKHAND v. SANJAY KUMAR SHARMA — Jharkhand High Court (2024-07-02)
- VIVEK NARSARIA v. THE STATE OF JHARKHAND — Jharkhand High Court (2024-07-02)