ACTING SHREE CHANDRASHEKHAR, . ARUN KUMAR RAI

123 recorded High Court judgment(s) · 2024–2024

Courts

Jharkhand High Court

123

Dismissed	111
Allowed	4
Disposed Off	4
Dismissed as Withdrawn	2
Dissmiss For Default/Non-Prosecution	1
Disposed Off As Infractous	1

V K S REALTY THROUGH ITS PARTNER VIJAY KUMAR SAHU v. RATAN HEIGHTS RESIDENTIAL SOCIETY THROUGH ITS SECRETARY MR JAISHANKAR JAIPURIAR — Jharkhand High Court (2024-05-17)
ASHOK KUMAR WALAMJI PARMAR v. RATAN HEIGHTS RESIDENTIAL SOCIETY THROUGH ITS SECRETARY MR JAISHANKAR JAIPURIAR — Jharkhand High Court (2024-05-17)
V K S REALTY THROUGH ITS PARTNER VIJAY KUMAR SAHU v. RATAN HEIGHTS RESIDENTIAL SOCIETY THROUGH ITS SECRETARY MR JAISHANKAR JAIPURIAR — Jharkhand High Court (2024-05-17)
ASHOK KUMAR WALAMJI PARMAR v. RATAN HEIGHTS RESIDENTIAL SOCIETY THROUGH ITS SECRETARY MR JAISHANKAR JAIPURIAR — Jharkhand High Court (2024-05-17)
V K S REALTY THROUGH ITS PARTNER VIJAY KUMAR SAHU v. RINKI YADAV — Jharkhand High Court (2024-05-17)
ASHOK KUMAR WALAMJI PARMAR v. RINKI YADAV — Jharkhand High Court (2024-05-17)
SUDHIR YADAV v. THE STATE OF JHARKHAND THROUGH ITS CHIEF SECRETARY — Jharkhand High Court (2024-04-26)
Sunil Tudu v. The State Of Jharkhand Through The Chief Secretary And Ors — Jharkhand High Court (2024-04-26)
Shivlal Mahto And Anr v. The State Of Jharkhand Through The Chief Secretary And Ors — Jharkhand High Court (2024-04-26)
MANIKANT SINGH RANJAN v. THE STATE OF JHARKHAND — Jharkhand High Court (2024-04-26)