ACTING , SATISH K. AGNIHOTRI

373 recorded High Court judgment(s) · 2007–2008

Courts

Disposal nature

Recent judgments

• AKSHAY ISPAT UDYOG PVT. LTD. v. STATE OF CHHATTISGARH and ORS. — Chhattisgarh High Court (2008-01-17)
• PUSHP STEELS and MINING LIMITED AND ANO v. STATE OF CHHATTISGARH AND 2 OTHERS — Chhattisgarh High Court (2008-01-15)
• DEEPAK KUMAR AGRAWAL v. STATE OF CHHATTISGARH and ORS. — Chhattisgarh High Court (2008-01-11)
• BHOJ BAI v. STATE OF C.G. and ORS. — Chhattisgarh High Court (2008-01-11)
• PUSHP STEEL and MINING PVT. LTD. and ANOTHE v. STATE OF C.G. and ORS. — Chhattisgarh High Court (2008-01-10)
• SUPDT.POST OFFICE,RAIGARH and ORS. v. PRAKASH CHANDRA MISHRA — Chhattisgarh High Court (2008-01-10)
• THE CHIEF POST MASTER GENERAL CG and ORS. v. PRAKASH CHAND MISHRA and ORS. — Chhattisgarh High Court (2008-01-10)
• ST.VINCENT PALLOTI COLLEGE v. STATE OF CHHATTISGARH and ORS. — Chhattisgarh High Court (2008-01-10)
• SCE WASTAMB OF ALL INDIA FED.OF SC/ST v. UNION OF INDIA and ORS. — Chhattisgarh High Court (2008-01-09)
• STATE OF CHHATTISGARH and 5 OTHERS v. SEVATI BAI — Chhattisgarh High Court (2008-01-09)