ACTING , SATHYA NARAYANA PRASAD

22 recorded High Court judgment(s) · 2021–2021

Courts

Disposal nature

Recent judgments

• M/s. Asrec (India) limited v. District Collector — Madras High Court (2021-11-19)
• THE GOVERNMENT OF TAMILNADU v. A.KULANDAISAMY — Madras High Court (2021-11-19)
• C.J.Bhuvaneswari v. B.Chandramohan IAS — Madras High Court (2021-11-19)
• S.Vijayalakshmi v. The Authorised Officer — Madras High Court (2021-11-19)
• S.Udhayakumar v. The Revenue Divisional Officer / — Madras High Court (2021-11-19)
• B.SRIDHAR v. INDIAN BANK — Madras High Court (2021-11-19)
• THE GOVERNMENT OF TAMIL NADU, v. A. SUBRAMANIAN, — Madras High Court (2021-11-19)
• Mr. K.P.Rajendran v. The Branch Manager — Madras High Court (2021-11-19)
• P.Ambethkar v. The District Collector — Madras High Court (2021-11-19)
• S.Buvaneswari v. The Returning Officer cum Block Development Officer — Madras High Court (2021-11-19)