ACTING , . SANJIV KHANNA

538 recorded High Court judgment(s) · 2007–2017

Courts

Disposal nature

Recent judgments

• NEELAM BHATIA v. UNION OF INDIA & ORS — Delhi High Court (2017-01-16)
• RAM NIWAS v. DELHI TRANSPORT CORPORATION — Delhi High Court (2013-02-01)
• ROHINI EDUCATIONAL SOCIETY v. DELHI DEVELOPMENT AUTHORITY AND ORS — Delhi High Court (2012-11-09)
• KANTA DEVI CHARITABLE AND AEDUCATIONAL SOCIETY v. DDA AND ANR — Delhi High Court (2012-08-27)
• RISHI AUROBINDO EDUCATIONAL SOCIETY(REGD) v. DELHI DEVELOPMENT AUTHORITY AND ANR — Delhi High Court (2012-08-27)
• CFA INSTITUTE v. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION & ORS. — Delhi High Court (2012-04-17)
• JAI PAL SINGH v. JAWAHAR SINGH & ORS — Delhi High Court (2012-03-30)
• CP MEIER v. COMMISSIONER OF CENTRAL EXCISE AND ORS — Delhi High Court (2011-12-23)
• M/S SHIVA TAXFABS LTD & ORS v. UOI & ORS — Delhi High Court (2011-09-30)
• ASHOK SHANKARRAO CHAVAN v. MADHAVRAO KINHALKAR AND ORS — Delhi High Court (2011-09-30)