(ACTING), . SANJAY KUMAR MEDHI

40 recorded High Court judgment(s) · 2019–2019

Courts

Disposal nature

Recent judgments

• MANGAL ALI KHAN v. SAYED TABIBUR RAHMAN AND 8 ORS. — Gauhati High Court (2019-10-04)
• RAKIBUDDIN AHMED v. THE STATE OF ASSAM AND 4 ORS. — Gauhati High Court (2019-10-04)
• GOBIN CHANDRA BARO v. THE PUNJAB NATIONAL BANK AND 2 ORS. — Gauhati High Court (2019-10-04)
• M/S. GARGI AND ASSOCIATES (P) LTD. AND 2 ORS. v. ASSAM GRAMIN VIKASH BANK AND ANR. — Gauhati High Court (2019-10-04)
• RINKU BORAH v. THE STATE BANK OF INDIA AND 2 ORS. — Gauhati High Court (2019-10-04)
• SRI JOY RAJ SARKAR @ JOY RAJ v. SMTI DEBAPRIYA SHIL — Gauhati High Court (2019-10-04)
• HI RISE INFRATECH PVT. LTD. v. NATIONAL COUNCIL OF SCIENCE MUSEUMS (NCSM) AND 3 ORS. — Gauhati High Court (2019-10-04)
• SRI JOY RAJ SARKAR @ JOY RAJ v. SMTI DEBAPRIYA SHIL — Gauhati High Court (2019-10-04)
• PURNA KANTA DEORI AND ANR v. THE STATE OF ASSAM AND 11 ORS — Gauhati High Court (2019-10-03)
• STATE PROJECT DIRECTOR, ASSAM RURAL INFRASTRUCTURE AND AGRICULTURAL SERVICE SOCIETY v. M/S GLOBAL AGRI SYSTEM PVT. LTD. AND ANR — Gauhati High Court (2019-10-03)