LexACTING , SANJAY K. AGRAWAL
81 recorded High Court judgment(s) · 2014–2017
Open in Lexace · Search this judge's casesCourts
| Chhattisgarh High Court | 81 |
Disposal nature
| DISMISSED | 30 |
| WITHDRAWN | 18 |
| ALLOWED | 17 |
| DISPOSED OFF | 12 |
| PARTLY ALLOWED | 2 |
| ABATED | 1 |
| INFRUCTUOUS | 1 |
Recent judgments
- CHITREKHA BAI v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2017-03-17)
- Sri Vijay v. The General Manager — Chhattisgarh High Court (2017-03-17)
- Abhishek Sharma v. State Of Chhattisgarh — Chhattisgarh High Court (2017-03-17)
- Karnail Singh v. The General Manager, Bishrampur — Chhattisgarh High Court (2017-03-17)
- Govind Soni v. The General Manager, Bishrampur Area Of Secl — Chhattisgarh High Court (2017-03-17)
- Smt. Neha Jain v. Saurabh Jain — Chhattisgarh High Court (2017-03-17)
- Umashankar Pandey v. The General Manager, Bishrampur Area Of Secl — Chhattisgarh High Court (2017-03-17)
- Dr. Chouleshwar Chandrakar v. Seema Chandrakar — Chhattisgarh High Court (2017-03-17)
- Satyendra Singh v. The General Manager — Chhattisgarh High Court (2017-03-17)
- Shri Praveen Jain v. K. Appa Rao Dead Through Lrs — Chhattisgarh High Court (2017-03-17)