(ACTING), . SANJAY DHAR

30 recorded High Court judgment(s) · 2020–2020

Courts

Disposal nature

Recent judgments

• BALBIR SINGH AND ORS. v. STATE TH.FINANCE DEPTT.AND ORS. — High Court of J&K and Ladakh (2020-12-28)
• ABDUL MAJID AND ORS. v. STATE TH.FINANCE DEPTT.AND ORS. — High Court of J&K and Ladakh (2020-12-28)
• SANDYA DEVI AND ORS. v. STATE TH.FINANCE DEPTT.AND ORS. — High Court of J&K and Ladakh (2020-12-28)
• BALBIR SINGH AND ORS. v. STATE TH.FINANCE DEPTT.AND ORS. — High Court of J&K and Ladakh (2020-12-28)
• SUNIL SAHNI AND ORS. v. STATE TH.FINANCE DEPTT.AND ORS. — High Court of J&K and Ladakh (2020-12-28)
• NAMRATA KOTWAL v. STATE TH.FINANCE DEPTT.AND ORS. — High Court of J&K and Ladakh (2020-12-28)
• TARUN KUMAR v. STATE TH.FINANCE DEPTT.AND ORS. — High Court of J&K and Ladakh (2020-12-28)
• STATE TH.S.S.P.BHADERWAH v. MOHD.IMRAN KHAN — High Court of J&K and Ladakh (2020-12-24)
• SUBASH SINGH JAMWAL AND ANOTHER. v. JAMMU DEVELOPMENT AUTHORITY TH ITS VICE CHAIRPERSON AND OTHERS. — High Court of J&K and Ladakh (2020-12-24)
• M/S PARDEEP ELECTRICAL AND BUILDER PVT.LTD. AND ANR. v. U.O.I.TH.SECY.DEFENCE AND ORS. — High Court of J&K and Ladakh (2020-12-23)