ACTING S.V.N.BHATTI, . SHAJI P.CHALY

27 recorded High Court judgment(s) · 2023–2023

Courts

Disposal nature

Recent judgments

• KERALA STATE ROAD TRANSPORT CORPORATION, v. MANOJ KUMAR, — Kerala High Court (2023-05-26)
• KERALA STATE ROAD TRANSPORT CORPORATION ,KSRTC v. T.K.RAJENDRAN, — Kerala High Court (2023-05-26)
• THE REGIONAL TRANSPORT AUTHORITY v. MUHAMMED RAFI — Kerala High Court (2023-05-26)
• KERALA STATE ROAD TRANSPORT CORPORATION v. U.D.SHANI — Kerala High Court (2023-05-26)
• MANAGING DIRECTOR v. VINEEDHARAN — Kerala High Court (2023-05-26)
• KERALA STATE ROAD TRANSPORT CORPORATION , v. RAJESH K.JACOB, — Kerala High Court (2023-05-26)
• KERALA STATE ROAD TRANSPORT CORPORATION, v. THOMAS GEORGE , — Kerala High Court (2023-05-26)
• KERALA STATE ROAD TRANSPORT CORPORATION KSRTC v. ABRAHAM.T.J — Kerala High Court (2023-05-26)
• KERALA STATE ROAD TRANSPORT CORPORATION v. SREERAJ.C.H — Kerala High Court (2023-05-26)
• KERALA STATE ROAD TRANSPORT CORPORATION v. BINU PAULOSE — Kerala High Court (2023-05-26)