ACTING S.V.N.BHATTI, BASANT BALAJI

60 recorded High Court judgment(s) · 2023–2023

Courts

Disposal nature

Recent judgments

• THIRUVANANTHAPURAM JILLA JANAKEEYA LABOUR v. GOVERNMENT OF KERALA — Kerala High Court (2023-05-29)
• P T SHEEJISH v. UNION OF INDIA — Kerala High Court (2023-05-26)
• STATE OF KERALA v. DM MEDICITY HOSPITALS(INDIA) PVT LTD — Kerala High Court (2023-05-26)
• MUHAMMED ZAIN SHABEER PP v. ADDITIONAL CHIEF SECRETARY , LOCAL SELF GOVERNMENT DEPARTMENT — Kerala High Court (2023-05-26)
• K.V.ABDUL NAZER v. THE JOINT REGIONAL TRANSPORT OFFICER — Kerala High Court (2023-05-25)
• K.V ABDUL NAZER v. THE JOINT REGIONAL TRANSPORT OFFICER — Kerala High Court (2023-05-25)
• K.V. ABDUL NAZER v. THE JOINT REGIONAL TRANSPORT OFFICER, PONNANI — Kerala High Court (2023-05-25)
• SONA v. THE DISTRICT COLLECTOR — Kerala High Court (2023-05-25)
• K.V. ABDUL NAZER v. THE JOINT REGIONAL TRANSPORT OFFICER — Kerala High Court (2023-05-25)
• K.V.ABDUL NAZER v. THE JOINT REGIONAL TRANSPORT OFFICER, PONNANI — Kerala High Court (2023-05-25)