LexACTING , S.S. SUNDAR
49 recorded High Court judgment(s) · 2018–2018
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 49 |
Disposal nature
| DISPOSED OF | 20 |
| DISMISSED | 20 |
| ALLOWED | 5 |
| WITHDRAWN DISMISSED | 3 |
| PARTLY ALLOWED | 1 |
Recent judgments
- M.Sureshkumar v. The Zonal Director, — Madras High Court (2018-08-11)
- S.Ramanujam v. The Chairman — Madras High Court (2018-08-11)
- K.S. TAJUDEEN v. THE GOVERNMENT OF TAMIL NADU — Madras High Court (2018-08-11)
- THE DIRECTOR OF SCHOOL v. P.TAMILARASAN — Madras High Court (2018-08-11)
- THE STATE OF TAMILNADU v. B.GOMATHY, RETD. TEACHER, — Madras High Court (2018-08-11)
- S.Sekar,S/o.Shanmugasundaram v. The Chief Secretary,Government — Madras High Court (2018-08-11)
- P.Vijayan v. The Government of Tamil Nadu — Madras High Court (2018-08-11)
- C.Puviarasu, v. The Chairman, — Madras High Court (2018-08-10)
- C.Subivarnan,S/o.Chitravel, v. District Collector,Coimbatore — Madras High Court (2018-08-10)
- SR.D.SAKTHIGNANAVEL v. GOVERNMENT OF TAMILNADU — Madras High Court (2018-08-10)