ACTING , . S.MURALIDHAR

69 recorded High Court judgment(s) · 2008–2016

Courts

Disposal nature

Recent judgments

• FORUM OF RESIDENTS APARTMENTS OWNERS SIDHARTHA EXTENSION v. D.D.A. & ORS. — Delhi High Court (2016-02-19)
• UOI & ORS v. DR. MANOJ SINGHANIA & ANR — Delhi High Court (2011-01-14)
• MUNIM TANWAR v. GOVT OF NCT DELHI & ORS. — Delhi High Court (2009-12-18)
• RAM KISHAN v. MANAGEMENT OF M/S AMERICAN EXPRESS BANKING CORP & ANR — Delhi High Court (2009-12-18)
• R.S.MALIK v. UOI & ORS. — Delhi High Court (2009-12-16)
• GULSHAN RAI MADAN v. GOVT OF NCT OF DELHI & ANR. — Delhi High Court (2009-12-15)
• KAILASH CHANDER v. DELHI TRANSPORT CORPORATION — Delhi High Court (2009-12-14)
• BRAHMPUTRA INFRASTRUCTURE LTD v. DELHI DEVELOPMENT AUTHORITY — Delhi High Court (2009-12-14)
• RAJENDRA PRASAD v. INDCOM INVESTMENT SERVICE — Delhi High Court (2009-12-14)
• MAYA DEVI v. GOVT OF NCT OF DELHI9 & ORS — Delhi High Court (2009-12-11)