ACTING , S. G. CHAPALGAONKAR

175 recorded High Court judgment(s) · 2022–2023

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Courts

Bombay High Court

175

Disposal nature

Disposed Off	100
DISPOSED OFF	66
Withdrawn	4
DISMISSED	2
By Transfer	1
Allowed	1
WITHDRAWN	1

Recent judgments

JYOTIRAM DADARAO PATIL v. THE STATE OF MAHARASHTRA THROUGH THE PRINCIPAL SECRETARY AND OTHERS — Bombay High Court (2023-07-25)
PRAMOD HARIDAS TAWADE v. THE STATE OF MAHARASHTRA THROUGH THE SECRETARY AND OTHERS — Bombay High Court (2023-07-25)
SAPTSHRUNGI DURGA SEVABHAVI SANSTHA THROUGH ITS PRESIDENT DIPAK RANGNATHRAO DESHMUKH v. THE STATE OF MAHARASHTRA THROUGH THE SECRETARY AND OTHERS — Bombay High Court (2023-07-25)
APRADIS ENTERPRISES THROUGH ITS PROPRIETOR PRAVIN NATHU SURYAWANSHI v. THE STATE OF MAHARASHTRA THROUGH ITS SECRETARY AND OTHERS — Bombay High Court (2023-07-25)
SHRI KEDARESHWAR SAHAKARI SAKHAR KARKHANA LIMITED THROUGH ITS MANAGING DIRECTOR RAMESH MARUTI GARJE v. THE UNION OF INDIA THROUGH ITS SECRETARY AND OTHERS — Bombay High Court (2023-07-25)
GODAVARI EDUCATION SOCIETY THROUGH ITS PRESIDENT DR. VIKRAM SHRIDHARRAO DESHMUKH v. THE STATE OF MAHARASHTRA THROUGH ITS SECRETARY AND OTHERS — Bombay High Court (2023-07-25)
JAYASHRI NARAYAN BOINWAD ALIAS JAYASHRI DHONDIRAM CHAPALWAD v. THE STATE OF MAHARASHTRA THROUGH PRINCIPAL SECRETARY AND OTHERS — Bombay High Court (2023-07-25)
SUSHILA BANSILAL MUNDADA AND OTHERS v. UNION OF INDIA AND OTHERS — Bombay High Court (2023-07-25)
M/S DHARIWAL AND CHHORIYA BUILDCON PVT LTD THROUGH ITS AUTHORISED SIGNATORY DIRECTOR v. THE STATE OF MAHARASHTRA THROUGH ITS SECRETARY AND OTHERS — Bombay High Court (2023-07-25)
CHHAYA SHANKARRAO SURYAWANSI v. THE UNION OF INDIA THROUGH ITS SECRETARY AND OTHERS — Bombay High Court (2023-07-25)