ACTING , S.C. DHARMADHIKARI

277 recorded High Court judgment(s) · 2006–2010

Courts

Bombay High Court

277

DISPOSED OFF	141
(unspecified)	51
Dismissed	27
Disposed Off	24
WITHDRAWN	9
Dissmiss For Default/Non-Prosecution	6
DISMISSED	4
JUDGEMENT	3

NEON LABORATORIES PVT. LTD. v. TROIKAA PHARMA LIMITED AND 3 ORS. — Bombay High Court (2010-11-26)
VILAS KEDARI NIKAM v. RAJNIKANT APPAJI SHINDE AND ORS. — Bombay High Court (2010-08-10)
RAJENDRA DATTATRYA ANBHULE v. THE STATE OF MAHARASHTRA AND ORS. — Bombay High Court (2010-07-15)
SHRIRAM EDUCATION TRUST AND ANR v. THE MUNICIPAL CORPORATION FOR GREATER MUMBAI AND 4 ORS. — Bombay High Court (2010-06-25)
DILIP JHANGIANI v. MS BEHROZ EDULJI AND OTHERS — Bombay High Court (2010-06-25)
RAVILAL RUDKA RAJPUT v. STATE OF MAHARASHTRA AND 6 ORS. — Bombay High Court (2010-06-25)
SHIVASHRI CONSTRUCTIONS v. MUNICIPAL CORPORATION OF GREATER MUMBAI AND ANR. — Bombay High Court (2010-06-25)
CHHEDA COMPLEX CO-OPERATIVE HOUSING SOCIETY LTD. v. THE COMMISSIONER,MUMBAI MUNICIPAL CORPORATION AND 2 ORS. — Bombay High Court (2010-06-25)
ADVOCATES ASSOCIATION OF WESTERN INDIA, HIGH COURT,MUMBAI v. THE STATE OF MAHARASHTRA AND ORS. AND AHMED ABDI — Bombay High Court (2010-06-24)
nitin sunderji shah v. the muncipal corporation for brihan numbai and 2 ors — Bombay High Court (2010-06-24)