LexACTING , RMT. TEEKAA RAMAN
190 recorded High Court judgment(s) · 2017–2018
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 190 |
Disposal nature
| DISPOSED OF | 161 |
| DISMISSED | 6 |
| ORDERED | 6 |
| WITHDRAWN DISMISSED | 6 |
| CLOSED | 3 |
| DISMISSED FOR NON-PROSECUTION | 3 |
| PARTLY ALLOWED | 3 |
| DISMISSED AS INFRUCTUOUS | 1 |
Recent judgments
- B.LAVANYA v. PRADEEP YADAV — Madras High Court (2018-08-11)
- Alli Govindarajan v. The Chennai Metropolitan — Madras High Court (2017-04-04)
- Manikandan, v. The District collector, — Madras High Court (2017-04-04)
- K.Ganapathy Murugan v. The State of Tamil Nadu — Madras High Court (2017-04-04)
- A.Khader Basha @ v. The Commissioner, — Madras High Court (2017-04-04)
- K.Gopinath, S/o.Kuppusamy, v. The Commissioner — Madras High Court (2017-04-04)
- S.E.Azhagu Thennavan v. The Divisional Engineer, — Madras High Court (2017-04-04)
- M/s.Ramesh Kumar Megrajji v. The State of Tamilnadu — Madras High Court (2017-04-04)
- D.Shanmugam, v. The Deputy Director, — Madras High Court (2017-04-04)
- D.V.SOLOMON v. E.SUMATHY — Madras High Court (2017-04-04)