ACTING , . REVA KHETRAPAL

78 recorded High Court judgment(s) · 2008–2008

Courts

Disposal nature

Recent judgments

• PRAGATI EDUCATIONAL & WELFARE SOCIETY v. D.D.A. — Delhi High Court (2008-04-04)
• PEARSON EDUCATION INC. v. S.M.SAIFULLAH & ORS. — Delhi High Court (2008-04-03)
• JAGMAL THR. LRS v. MCD — Delhi High Court (2008-04-02)
• DR. R.N.GUPTA TECHINCAL EDU. S v. GOVT OF DELHI & ANR — Delhi High Court (2008-04-01)
• S.N.MALHOTRA & SONS v. AIRPORT AUTHORITY OF INDIA & O — Delhi High Court (2008-04-01)
• KAMALA CONSTRUCTION CO. v. NATIONAL HIGHWAY AUTHORITY OF INDIA — Delhi High Court (2008-04-01)
• SHAMMI MADAN v. GAON SABHA, NANGALI SAKHARAVAT — Delhi High Court (2008-04-01)
• A.K. GAJWANI v. INTERNATIONAL AIRPORT AUTHORITY OF INDIA — Delhi High Court (2008-03-28)
• SURESH KUMAR GUPTA v. COMMISSIONER OF FOOD & SUPPLIES & ANR. — Delhi High Court (2008-03-28)
• P.SUBBA RAO & ORS. v. ANDHRA ASSOCIATION DELHI REGD. — Delhi High Court (2008-03-28)