ACTING RAMALINGAM SUDHAKAR

159 recorded High Court judgment(s) · 2007–2018

Courts

Disposal nature

Recent judgments

• UNITED INDIA INSU. v. MOHAMMAD AHSEN TEELI AND ORS — High Court of J&K and Ladakh (2018-04-07)
• INTIKHAB ALAM AND OTHERS v. STATE OF J&K( PDD — High Court of J&K and Ladakh (2018-02-22)
• ARSHAD ANDRABI v. STATE OF JK AND OTHERS.( *) FINANCE DEPT — High Court of J&K and Ladakh (2018-02-20)
• ABDUL RAHIM NAJAR v. STATE OF JK AND OTHERS. (HOME DEPTT) — High Court of J&K and Ladakh (2018-02-20)
• JAVAID AHMAD KHAN v. J AND K MINERALSLTD. AND OTHERS — High Court of J&K and Ladakh (2018-02-20)
• HARMEET SINGH v. STATE OF JK AND ORS — High Court of J&K and Ladakh (2018-02-20)
• FAROOQ AHMAD SHEIKH v. STATE OF JK (EDUCATION) — High Court of J&K and Ladakh (2018-02-19)
• MOHAMMAD NADEEM MALIK v. STATE OF JK AND OTHERS (HOME DEPTT.) — High Court of J&K and Ladakh (2017-12-27)
• TAHIRA BANO v. STATE OF JK AND OTHERS (REVENUE DEPTT) — High Court of J&K and Ladakh (2017-12-27)
• BASHIR AHMAD KHOJA AND OTHERS v. STATE OF JANDK AND OTHERS (TECH. EDU) — High Court of J&K and Ladakh (2017-10-27)