ACTING , RAM PRASANNA SHARMA

35 recorded High Court judgment(s) · 2019–2019

Courts

Disposal nature

Recent judgments

• RAMSWAROOP NIRMALKAR v. STATE OF CHHATTISGARH AND ATHERS — Chhattisgarh High Court (2019-04-01)
• DHANNU THAKUR v. THE STATE OF CHHATTISGARH — Chhattisgarh High Court (2019-04-01)
• RAM PRASAD v. THE STATE OF CHHATTISGARH — Chhattisgarh High Court (2019-04-01)
• RAMCHANDRA KALME v. THE STATE OF CHHATTISGARH — Chhattisgarh High Court (2019-04-01)
• JEEVAN LAL NIRMALKAR v. THE STATE OF CHHATTISGARH — Chhattisgarh High Court (2019-04-01)
• SEVAK RAM KAMDE v. THE STATE OF CHHATTISGARH — Chhattisgarh High Court (2019-04-01)
• LAKSHMI BAI v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2019-04-01)
• RAMESH VERMA v. THE STATE OF CHHATTISGARH — Chhattisgarh High Court (2019-04-01)
• BANSH NARAYAN v. THE STATE OF CHHATTISGARH — Chhattisgarh High Court (2019-04-01)
• RAMHIN BAI v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2019-04-01)