ACTING , . RAJIV SAHAI ENDLAW

272 recorded High Court judgment(s) · 2010–2016

Courts

Disposal nature

Recent judgments

• ANIL DUTT SHARMA v. UNION OF INDIA AND ORS — Delhi High Court (2016-10-17)
• UNION OF INDIA v. DR. RAJESHWAR SINGH & ORS — Delhi High Court (2015-12-14)
• BSES YAMUNA POWER LIMITED v. GOVERNMENT OF NCT OF DELHI & ORS — Delhi High Court (2015-10-30)
• BSES RAJDHANI POWER LIMITED v. GOVERNMENT OF NCT OF DELHI & ORS — Delhi High Court (2015-10-30)
• INDIRA GANDHI NATIONAL OPEN UNIVERSITY v. PRESIDENCY EDUCATION TRUST — Delhi High Court (2015-05-27)
• YASHWANT SINGH & ANR v. INDIAN BANK & ANR — Delhi High Court (2015-05-21)
• RAVI CHAUBEY v. UNION OF INDIA AND ORS — Delhi High Court (2015-05-15)
• DEEPSHIKHA v. MEDICAL COUNCIL OF INDIA & ORS — Delhi High Court (2015-05-15)
• ALL INDIA EX-SERVICEMEN BANK EMPLOYEES FEDERATION (REGD) v. THE CHAIRMAN, STATE BANK OF INDIA & ORS — Delhi High Court (2015-05-15)
• UNION OF INDIA & ORS v. HEM SINGH DECD. THR LRS. — Delhi High Court (2015-05-13)