(ACTING), . RAJESH SEKHRI

87 recorded High Court judgment(s) · 2022–2023

Courts

High Court of J&K and Ladakh

Dismissed	65
Disposed Off	12
Dismissed for Non Prosecution	6
Dismissed as Withdrawn	3
Dismissed as Infractuous	1

STATE TH.G.A.D.AND ORS. v. HIRA LAL PANDIT — High Court of J&K and Ladakh (2023-02-14)
STATE TH.G.A.D.AND ORS. v. ASHOK KUMAR GUPTA — High Court of J&K and Ladakh (2023-02-14)
UNION TERRITORY OF JAMMU AND KASHMIR TH FCS AND CA DEPTT AND ANOTHER v. PRANAV GANDOTRA AND ANOTHER — High Court of J&K and Ladakh (2023-02-14)
UT OF JK THROUGH COMMISSIONER SECRETARY TO GOVT FINANCE DEPARTMENT CIVIL SECTT JAMMU v. IQBAL KALRA — High Court of J&K and Ladakh (2022-12-31)
U T OF J AND K THCOMMISSIONER SECRETARY FINANCE DEPTT AND OTHERS v. MANMOHAN KOUR — High Court of J&K and Ladakh (2022-12-31)
STATE v. ROMESH THAKUR AND ANR. — High Court of J&K and Ladakh (2022-12-30)
ROMESH THAKUR v. STATE TH.SHO.P/S.KATRA AND ANR. — High Court of J&K and Ladakh (2022-12-30)
SAQLAIN MUJTABA v. UNIVERSITY OF JAMMU TH VICE CHANCELLOR AND OTHERS — High Court of J&K and Ladakh (2022-12-28)
M/S KANGARO INDUSTRIES LTD TH SUSHIL KUIMAR SHARMA v. UNION OF INDIA TH SECRETARY DEPTT OF REVENUE NEW DELHI AND ANOTHER — High Court of J&K and Ladakh (2022-12-28)
MOHD AFSAR v. UT OF J AND K TH OMMISSIONER SECRETARY TO GOVERMENT PWD CIVIL SECRETARIAT JAMMU AND ORS — High Court of J&K and Ladakh (2022-12-28)