LexACTING , . RAJANI DUBEY
171 recorded High Court judgment(s) · 2021–2021
Open in Lexace · Search this judge's casesCourts
| Chhattisgarh High Court | 171 |
Disposal nature
| DISMISSED | 61 |
| WITHDRAWN | 30 |
| DISPOSED OFF | 28 |
| ALLOWED | 25 |
| INFRUCTUOUS | 19 |
| NON PROSECUTION | 7 |
| PETITION REMITTED BACK FOR FRESH CONSIDERATION | 1 |
Recent judgments
- SHAILENDRA NATH v. SMT. ARCHANA NATH — Chhattisgarh High Court (2021-10-07)
- NOKHRAM (DIED) THROUGH LEGAL HEIRS v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2021-10-06)
- AMIT JAIN v. LATE NEMI CHAND JAIN DECEASED THROUGH LRS. — Chhattisgarh High Court (2021-10-05)
- MANAB PAUL v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2021-10-05)
- SAUDAMINI HALDAR v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2021-10-04)
- REV SHAMSHER SAMUAL v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2021-10-04)
- MAHABAL DAS v. ANUP KUMAR AGRAWAL — Chhattisgarh High Court (2021-10-04)
- VISHAL ANAND v. SMT. HEENA ANAND — Chhattisgarh High Court (2021-09-29)
- MAHESHWAR SINGH v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2021-09-28)
- INDIAN OIL CORPORATION LIMITED v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2021-09-28)