LexACTING , R.VIJAYAKUMAR
57 recorded High Court judgment(s) · 2024–2024
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 57 |
Disposal nature
| DISPOSED OF | 33 |
| DISMISSED | 15 |
| DISMISSED AS INFRUCTUOUS | 3 |
| CLOSED | 3 |
| WITHDRAWN DISMISSED | 2 |
| DISMISSED AS ABATED | 1 |
Recent judgments
- The Government of Tamil Nadu v. S. Arun — Madras High Court (2024-09-20)
- K.Sivabalamoorthi v. The District Collector — Madras High Court (2024-09-20)
- Thangammal N v. The Joint Commissioner cum Executive Officer — Madras High Court (2024-09-20)
- P.Selvan v. The Commissioner — Madras High Court (2024-09-10)
- Sridhar v. The District Collector — Madras High Court (2024-09-10)
- Muruganpandi M v. The State of Tamil Nadu — Madras High Court (2024-09-10)
- A.MURUGARAJAN, v. THE CORPORATION OF MADURAI, — Madras High Court (2024-09-10)
- M.ILAIYAPERUMAL, v. THE STATE OF TAMIL NADU, — Madras High Court (2024-07-26)
- M. RAMAR v. THE DISTRICT COLLECTOR — Madras High Court (2024-07-26)
- V.R.SWAMINATHAN v. THE DISTRICT COLLECTOR — Madras High Court (2024-07-26)