ACTING , R. SUBRAMANIAN

28 recorded High Court judgment(s) · 2023–2023

Courts

Disposal nature

Recent judgments

• Jeyavel.J v. M/s.Tamilnadu Mercantile Bank Ltd., — Madras High Court (2023-04-26)
• Sivakumar R v. The Superintendent of Police — Madras High Court (2023-04-26)
• Mariyaselvaraj v. The Principal Secretary — Madras High Court (2023-04-26)
• Mathivanan.V v. The Chief Judicial Magistrate — Madras High Court (2023-04-26)
• The District Educational Officer, v. S. Albert, — Madras High Court (2023-04-26)
• M/s. Sree Jegan Timbers v. M/s. Lakshmi Vilas Bank — Madras High Court (2023-04-26)
• THE PROJECT DIRECTOR v. B.THAVAMANI — Madras High Court (2023-04-26)
• Karpagam.R v. The Authorized Officer — Madras High Court (2023-04-26)
• Ravi v. The Secretary — Madras High Court (2023-04-26)
• Vijayakumar.T v. The Authorized Officer — Madras High Court (2023-04-26)