LexACTING , R. MAHADEVAN
124 recorded High Court judgment(s) · 2017–2022
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 124 |
Disposal nature
| DISPOSED OF | 92 |
| DISMISSED | 17 |
| WITHDRAWN DISMISSED | 5 |
| CLOSED | 4 |
| ALLOWED | 3 |
| ORDERED | 2 |
| DISMISSED FOR NON-PROSECUTION | 1 |
Recent judgments
- Guru Iyyanar v. The District Collector — Madras High Court (2022-11-04)
- Marimuthu v. The District Collector — Madras High Court (2022-11-04)
- Abdul Bari. A v. The Assistant Divisional Engineer — Madras High Court (2022-11-04)
- Sakthivel. P v. The District Collector — Madras High Court (2022-11-04)
- Santhi v. The Regional Director — Madras High Court (2022-11-04)
- Solaiappan. G v. The District Collector — Madras High Court (2022-11-04)
- R.ALBIN JOSE v. THE DEPUTY INSPECTOR GENERAL — Madras High Court (2022-11-04)
- Rajeshkumar v. The Authorized Officer — Madras High Court (2022-11-04)
- Pandi Durai v. The Joint Commissioner — Madras High Court (2022-11-04)
- Thangapandi.S v. The Revenue Divisional Officer — Madras High Court (2022-11-04)