ACTING , PUSHPA SATHYANARAYANA

32 recorded High Court judgment(s) · 2021–2022

Courts

Disposal nature

Recent judgments

• THE SUPERINTENDING ENGINEER, v. MOHANKUMAR, — Madras High Court (2022-01-20)
• SANMUGAVALLI v. THE AUTHORIZED OFFICER — Madras High Court (2021-12-21)
• MERINA v. THE DISTRICT COLLECTOR — Madras High Court (2021-12-21)
• JEYASINGHDASS v. THE ASSISTANT ENGINEER (HIGHWAYS), — Madras High Court (2021-12-21)
• PATHAMUTHU.R v. THE DIST.COLLECTOR — Madras High Court (2021-12-21)
• ARUMUGAM v. THE AUTHORIZED OFFICER — Madras High Court (2021-12-21)
• MARIMUTHU.C v. THE STATE OF TAMIL NADU — Madras High Court (2021-12-21)
• NAGARAJAN. S v. THE DISTRICT COLLECTOR — Madras High Court (2021-12-21)
• STELLA .N v. THE ELECTION COMMISSIONER — Madras High Court (2021-12-21)
• RAJENDRASETHUPATHY. M v. THE DISTRICT COLLECTOR — Madras High Court (2021-12-21)