(ACTING), . PUNEET GUPTA

21 recorded High Court judgment(s) · 2024–2024

Courts

Disposal nature

Recent judgments

• STATE OF JAMMU AND KASHMIR TH SHO POLICE STATION BATOTE v. TANVIR AHMED AND OTHERS — High Court of J&K and Ladakh (2024-09-27)
• PARSHOTAM KUMAR AND OTHERS v. JAMMU MUNICIPAL CORPORATION TH. ITS COMMISSIONER AND OTHERS — High Court of J&K and Ladakh (2024-09-25)
• M/S HALLMARK TH VIMAL SACHDEVA JAMMU. v. JAMMU AND KASHMIR GOODS AND SERVICES TAX DEPTT AND ANOTHER. — High Court of J&K and Ladakh (2024-09-25)
• JUGJEET KOUR v. UNION OF INDIA THROUGH SECRETARY MINISTRY OF FINANCE AND OTHERS — High Court of J&K and Ladakh (2024-09-25)
• SAYED ANISHA HAMDANI v. UT OF J AND K TH COMMISSIONER SECRETARY,HEALTH AND MEDICAL EDUCATION DEPARTMENT JAMMU AND OTHERS — High Court of J&K and Ladakh (2024-09-25)
• CHIEF MANAGER, NRSS TRANSMISSION LTD. TH. YOGESH YOGI v. MUNSHI KHAN AND OTHERS — High Court of J&K and Ladakh (2024-09-04)
• UNION OF INDIA TH SECRETARY MINISTRY OF DEFENCE AND OTHERS v. AJAY KUMAR — High Court of J&K and Ladakh (2024-08-28)
• TARA CHAND v. UT OF J AND K TH. PRINCIPAL SECRETARY ANIMAL AND SHEEP HUSBANDRY DEPARTMENT JAMMU AND OTHERS — High Court of J&K and Ladakh (2024-08-28)
• TIRATH SINGH v. REGISTRAR GENERAL HIGH COURT OF J AND K AND LADKAH AND ANOTHER — High Court of J&K and Ladakh (2024-08-28)
• SUKHVINDER KOUR (LR OF LATE SH.MOHINDER SINGH ) v. UOI.TH.GARRISON ENGINEER — High Court of J&K and Ladakh (2024-08-13)