ACTING , PRITINKER DIWAKER

126 recorded High Court judgment(s) · 2014–2015

Courts

Disposal nature

Recent judgments

• Jagdish Prasad Sahu And Anr. v. State Of Chhattisgarh And Ors. — Chhattisgarh High Court (2015-04-07)
• C.g. State Co-operative Marketing Federation Ltd. and Ors. v. Girja Prasad Mishra — Chhattisgarh High Court (2015-04-07)
• Siddharth Transport v. State Of Chhattisgarh And Ors. — Chhattisgarh High Court (2015-04-07)
• Manohar Jethani v. State Of Chhattisgarh and Anr. — Chhattisgarh High Court (2015-04-07)
• Vice Chancellor And Anr. v. Dr. A. K. Agrawal assoc. Professor And Ors. — Chhattisgarh High Court (2015-03-31)
• M/s Gupta Ad And Media v. State Of Chhattisgarh And Anr. — Chhattisgarh High Court (2015-03-30)
• M/s A. P. Nirman Limited Company Pvt. Ltd. v. State Of Chhattisgarh and Ors. — Chhattisgarh High Court (2015-03-30)
• Employees Provident Fund Organisation v. M/s Raipur Development Authority G. E. Road — Chhattisgarh High Court (2015-03-30)
• Santosh Kumar Dubey v. Chhattisgarh State Power Holding Company Limited and Ors. — Chhattisgarh High Court (2015-03-30)
• Kantesh Kumar Tiwari v. State Of Chhattisgarh And Ors. — Chhattisgarh High Court (2015-03-30)