ACTING , PRASHANT KUMAR MISHRA

45 recorded High Court judgment(s) · 2014–2015

Courts

Disposal nature

Recent judgments

• The High Court Of Chhattisgarh Through Registrar General v. Tarendra Kumar Jha And Ors. — Chhattisgarh High Court (2015-03-24)
• Tarendra Kumar Jha v. The High Court Of C.G. and Anr. — Chhattisgarh High Court (2015-03-24)
• State Of Chhattisgarh v. Tarendra Kumar Jha And Anr. — Chhattisgarh High Court (2015-03-24)
• Tarendra Kumar Jha v. The High Court Of C.G and Anr. — Chhattisgarh High Court (2015-03-24)
• State Of Chhattisgarh v. Tarendra Kumar Jha And Ors. — Chhattisgarh High Court (2015-03-24)
• Tarendra Kumar Jha v. The High Court Of C.g. and Ors — Chhattisgarh High Court (2015-03-24)
• Tarendra Kumar Jha v. The High Court Of C.g. and Ors — Chhattisgarh High Court (2015-03-24)
• The High Court Of Chhattisgarh Through Registrar General v. Tarendra Kumar Jha And Anr. — Chhattisgarh High Court (2015-03-24)
• SEETA RAM v. STATE — Chhattisgarh High Court (2015-02-19)
• Dhanaram Lahre v. State Of Chhattisgarh and Ors. — Chhattisgarh High Court (2015-02-13)