LexACTING , PARTH PRATEEM SAHU
280 recorded High Court judgment(s) · 2019–2021
Open in Lexace · Search this judge's casesCourts
| Chhattisgarh High Court | 280 |
Disposal nature
| DISMISSED | 105 |
| DISPOSED OFF | 64 |
| ALLOWED | 57 |
| WITHDRAWN | 32 |
| INFRUCTUOUS | 15 |
| NON PROSECUTION | 4 |
| PARTLY ALLOWED | 3 |
Recent judgments
- DEEPAK KUMAR MANIKPURI v. B.N. SHRI NIVASH — Chhattisgarh High Court (2021-08-31)
- UTTAM KUMAR PANDEY v. R.P. Mandal — Chhattisgarh High Court (2021-08-31)
- MALAY JAIN v. AMITABH JAIN — Chhattisgarh High Court (2021-08-31)
- AJAY GOPAL v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2021-08-31)
- M/S VERDHAMAN MOTORS v. SMT. MAMTA — Chhattisgarh High Court (2021-08-31)
- PEKRAM v. BISHESAR RATRE — Chhattisgarh High Court (2021-08-31)
- AMAN YADAV v. Shri Sandeep Gupta — Chhattisgarh High Court (2021-07-30)
- SMT. URVASHI RATHORE v. PRATIK AGARWAL — Chhattisgarh High Court (2021-07-30)
- VIKRAM DHRUV v. SUBRAT SAHU, CHIEF HOME SECRETARY — Chhattisgarh High Court (2021-07-30)
- YAMAL SINGH MOGRE v. THE UNION OF INDIA — Chhattisgarh High Court (2021-07-30)