ACTING , P. SAM KOSHY

245 recorded High Court judgment(s) · 2015–2017

Courts

Disposal nature

Recent judgments

• Santosh Kumar Sharma v. Ramkumar Keshari — Chhattisgarh High Court (2017-03-01)
• Jitendra Kumar Bareth v. State Of Chhattisgarh — Chhattisgarh High Court (2017-03-01)
• State Of Chhattisgarh v. Jasbir Singh Chawla — Chhattisgarh High Court (2017-03-01)
• State Of Chhattisgarh v. Kuber Grih Nirman Sahkari Samiti Maryadit — Chhattisgarh High Court (2017-03-01)
• N. Sharad Babu And Anr. v. Life Insurance Corporation Of India And Ors. — Chhattisgarh High Court (2015-04-08)
• Lalit Jaiswal v. Chhattisgarh Swami Vivekanand Tec. Uni and ORS. — Chhattisgarh High Court (2015-04-08)
• Dignity Education Society And Anr. v. Chhattisgarh Swami Vivekanand Technical University — Chhattisgarh High Court (2015-04-08)
• RAM JATAN v. JAGDISH and OTHERS — Chhattisgarh High Court (2015-04-01)
• Ramesh Labh Shankar Shukla v. C. G. State Civil Supplies Corporation Limited And Ors. — Chhattisgarh High Court (2015-04-01)
• ANANDRAM AND ANR. v. THE STATE OF M.P. — Chhattisgarh High Court (2015-04-01)