ACTING , P.P. BHATT

26 recorded High Court judgment(s) · 2014–2014

Courts

Disposal nature

Recent judgments

• BHOLA RAM DUBEY v. STATE OF JHARKHAND THROUGH CIVIL SURGEN AND ORS — Jharkhand High Court (2014-10-13)
• THEIR WORKMEN BEING REPRESENTE v. EMPLOYERS IN RELATION TO MANAG — Jharkhand High Court (2014-09-20)
• JHARKHAND AGAINST CORRUPTION THROUGH ITS PRESIDENT BHAIYA SURENDRA NATH SHAH v. The Jharkhand State Electricity Board Through Its Chairman And Ors — Jharkhand High Court (2014-09-18)
• JHARKHAND RAJYA PRATHMIK SIKSHAK SANGH THROUGH ITS SECRETARY YOGENDRA TIWARY v. Human Resource Development — Jharkhand High Court (2014-09-18)
• AJIT KUMAR MISHRA AND ORS v. Chief Secretory — Jharkhand High Court (2014-09-18)
• RAGHUBAR DAYAL AND ORS v. Personnel And Adminis Reform — Jharkhand High Court (2014-09-16)
• SHASHI KANT SINGH AND ORS v. THE STATE OF JHARKHAND TH ITS SECRETARY PRIMARY EDUCATION HUMAN RESOURCE DEVELOPMENT DEPARTMENT ORS — Jharkhand High Court (2014-09-16)
• BABULAL YADAV v. STATE OF JHARKHAND AND ORS — Jharkhand High Court (2014-09-15)
• MRS VARSHA GARI ALIAS BARSHA GARI v. Panchaitee Raj — Jharkhand High Court (2014-09-11)
• HEMANT KUMAR GUPTA v. The State Of Jharkhand Through The Chief Secretary And Ors — Jharkhand High Court (2014-09-10)