LexACTING , P.N. DESHMUKH
20 recorded High Court judgment(s) · 2018–2018
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 20 |
Disposal nature
| APPEAL DISMISSED | 12 |
| OTHER DISPOSED OFF | 7 |
| OTHERS DISPOSED OFF | 1 |
Recent judgments
- WALMIK DEVRAM LAHANGE v. THE STATE OF MAHARASHTRA — Bombay High Court (2018-05-11)
- BHAUSAHEB HARIDAS RAUT v. THE STATE OF MAHARASHTRA — Bombay High Court (2018-05-10)
- PRASHANT KENCHYAPPA PUJARI v. THE STATE OF MAHARASHTRA — Bombay High Court (2018-05-10)
- PRASHANT KENCHYAPPA PUJARI v. THE STATE OF MAHARASHTRA — Bombay High Court (2018-05-10)
- BHAUSAHEB HARIDAS RAUT v. THE STATE OF MAHARASHTRA — Bombay High Court (2018-05-10)
- SHAMAL SHANKAR DATTA v. THE STATE OF MAHARASHTRA — Bombay High Court (2018-05-10)
- SAHADU YADAV PAWAR v. THE STATE OF MAHARASHTRA — Bombay High Court (2018-05-09)
- MARVAT BHIVA MUKANE v. THE STATE OF MAHARASHTRA — Bombay High Court (2018-05-09)
- VITTHAL BASAPPA DADDI v. THE STATE OF MAHARASHTRA — Bombay High Court (2018-05-09)
- BAHADURSINGH @ KADAYAT JITENDRASINGH KESI v. THE STATE OF MAHARASHTRA — Bombay High Court (2018-05-09)