LexACTING , P.D.AUDIKESAVALU
405 recorded High Court judgment(s) · 2021–2024
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 405 |
Disposal nature
| WITHDRAWN DISMISSED | 133 |
| DISPOSED OF | 131 |
| DISMISSED | 85 |
| ORDERED | 21 |
| CLOSED | 13 |
| DISMISSED AS INFRUCTUOUS | 8 |
| ALLOWED | 7 |
| DISMISSED FOR DEFAULT | 2 |
Recent judgments
- A.Radhakrishnan v. The Secretary to Government — Madras High Court (2024-06-20)
- M/s.Hindustan Petroleum Corporaton Limited v. The Commissioner — Madras High Court (2024-06-20)
- RAJA CONSTRUCTIONS v. THE MANAGING DIRECTOR — Madras High Court (2023-04-20)
- Balakrishna Vilas Aided Primary School v. The District Collector/Chairman — Madras High Court (2022-12-02)
- J.Ranjith Kumar v. The Registrar General — Madras High Court (2022-12-02)
- Gunasekaran v. The District Collector — Madras High Court (2022-09-23)
- M.Shanmugavelusamy v. The District Collector — Madras High Court (2022-09-23)
- A.Divya v. The Branch Manager — Madras High Court (2022-09-23)
- R.Jawahar v. R.Rajaramanan — Madras High Court (2022-09-23)
- P.Senthilkumar v. T.Krishnaraji — Madras High Court (2022-09-23)