ACTING , P.B. BALAJI

605 recorded High Court judgment(s) · 2024–2024

Courts

Disposal nature

Recent judgments

• NOORJAHAN v. THE SECRETARY TO GOVERNMENT — Madras High Court (2024-09-26)
• C.RAVI v. THE TAMIL NADU HOUSING BOARD — Madras High Court (2024-09-26)
• R.KRISHNAMOORTHY v. THE CHIEF EDUCATIONAL OFFICER — Madras High Court (2024-09-26)
• R.VISALAKSHI v. THE DISTRICT COLLECTOR, — Madras High Court (2024-09-26)
• K.KALIYAPPAN v. CANARA BANK — Madras High Court (2024-09-25)
• DHARSHANA v. The Chief Judge, — Madras High Court (2024-09-25)
• A.Radhakrishnan v. V.Suresh — Madras High Court (2024-09-25)
• N.Gunasekar, v. The Authorized Officer, — Madras High Court (2024-09-25)
• A.RADHAKRISHNAN v. THE SECRETARY TO GOVERNMENT — Madras High Court (2024-09-25)
• G.P.RUDHRASHAN v. THE TAMILNADU SLUM CLEARANCE BOARD — Madras High Court (2024-09-25)