LexACTING , NITIN JAMDAR
46 recorded High Court judgment(s) · 2017–2019
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 46 |
Disposal nature
| Disposed Off | 30 |
| Dismissed | 12 |
| (unspecified) | 4 |
Recent judgments
- KUM. BHAVANA BHASKARRAO SURAMWAD AND ORS v. THE STATE OF MAHARASHTRA THROUGH SECRETARY AND ANR — Bombay High Court (2019-06-21)
- DR. CHANDRAKANT MOKAL v. THE STATE OF MAHARASHTRA AND ORS. — Bombay High Court (2019-06-17)
- DR. CHANDRAKANT MOKAL v. THE STATE OF MAHARASHTRA AND ORS. — Bombay High Court (2019-06-17)
- SANTOSH DATTARAM SANGALE v. THE STATE OF MAHARASHTRA THROUGH SECRETARY AND ORS — Bombay High Court (2019-06-14)
- SANTOSH DATTARAM SANGALE v. THE STATE OF MAHARASHTRA THROUGH SECRETARY AND ORS — Bombay High Court (2019-06-14)
- SHRI SHASHIKANT NAMDEO GAIKWAD v. THE STATE OF MAHARASHTRA THROUGH THE SECRETARY, SCHOOL EDUCATION DEPT. AND ORS. — Bombay High Court (2019-06-14)
- DR. SADASHIVRAO MAHADEO SAWANT v. STATE OF MAHARASHTRA AND ORS — Bombay High Court (2019-06-14)
- SHRI SHASHIKANT NAMDEO GAIKWAD v. THE STATE OF MAHARASHTRA THROUGH THE SECRETARY, SCHOOL EDUCATION DEPT. AND ORS. — Bombay High Court (2019-06-14)
- DR. SADASHIVRAO MAHADEO SAWANT v. STATE OF MAHARASHTRA AND ORS — Bombay High Court (2019-06-14)
- RAMAN JAGGNATH PATIL v. HEAD MASTER, SARVAJANIK MADHYAMIK VIDYAMANDIR AND ORS — Bombay High Court (2019-06-13)