LexACTING , . NISHITA MHATRE
1,139 recorded High Court judgment(s) · 2002–2021
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 1139 |
Disposal nature
| Disposed Off | 202 |
| OTHERS DISPOSED OFF | 200 |
| DELAY CONDONATED/REJECTED. | 146 |
| OTHER DISPOSED OFF | 83 |
| BAIL GRANTED / REJECTED(FOR APEAL) | 79 |
| Allowed | 77 |
| Dismissed | 77 |
| Allowed To be withdrawn | 55 |
Recent judgments
- VINAY PANDURANG RANGSUR v. STATE OF MAHARASHTRA AND ORS. — Bombay High Court (2021-12-16)
- VINAY PANDURANG RANGSUR v. STATE OF MAHARASHTRA AND ORS. — Bombay High Court (2021-12-16)
- THE STATE OF MAHARASHTRA v. DEORAM MURLIDHAR NATHE and ORS. — Bombay High Court (2006-11-23)
- THE STATE OF MAHARASHTRA v. ANKUSH MARUTI SHINDE AND ORS. — Bombay High Court (2006-11-14)
- ANKUSH MARUTI SHINDE AND ORS. v. THE STATE OF MAHARASHTRA — Bombay High Court (2006-11-14)
- THE STATE OF MAHARASHTRA v. SHIVAJI MARUTI KOLAPE AND ORS. — Bombay High Court (2006-10-09)
- NAMDEO SITARAM BHOIR v. THE STATE OF MAHARASHTRA — Bombay High Court (2006-10-06)
- VILAS SANTU GANGODE v. THE STATE OF MAHARASHTRA — Bombay High Court (2006-10-06)
- THE STATE OF MAHARASHTRA v. SAGAR JALANDHAR PRADHAN AND ANR. — Bombay High Court (2006-10-03)
- SAKHARAM SHIVRAM SHINDE v. THE STATE OF MAHARASHTRA — Bombay High Court (2006-10-03)