(ACTING), . NELSON SAILO

38 recorded High Court judgment(s) · 2018–2019

Courts

Disposal nature

Recent judgments

• SRI SUBIR PAUL v. SMTI SOMA SAHA AND 2 ORS — Gauhati High Court (2019-09-25)
• MUKUNDA NARAYAN SARMAH v. THE STATE OF ASSAM — Gauhati High Court (2019-07-26)
• MAYA SARKAR v. THE STATE OF ASSAM and 6 ORS — Gauhati High Court (2019-07-26)
• ANIMA KALITA v. THE STATE OF ASSAM — Gauhati High Court (2019-07-26)
• ANIMA KALITA v. THE STATE OF ASSAM — Gauhati High Court (2019-07-26)
• MUKUNDA NARAYAN SARMAH v. THE STATE OF ASSAM — Gauhati High Court (2019-07-26)
• HIRANYA SAIKIA v. THE STATE OF ASSAM — Gauhati High Court (2019-07-26)
• IMDAD ALI v. THE STATE OF ASSAM and 6 ORS — Gauhati High Court (2019-07-26)
• NIBASH RANJAN DAS AND ANR. v. THE UNION OF INDIA AND 6 ORS. — Gauhati High Court (2018-10-11)
• MOINUDDIN AHMED v. THE STATE OF ASSAM AND 5 ORS — Gauhati High Court (2018-10-11)