ACTING , NARESH KUMAR CHANDRAVANSHI

110 recorded High Court judgment(s) · 2021–2023

Courts

Chhattisgarh High Court

110

DISPOSED OFF	34
DISMISSED	31
ALLOWED	22
WITHDRAWN	14
INFRUCTUOUS	6
NON PROSECUTION	2
DISSMISS FOR DEFAULT/NON-PROSECUTION	1

RAJU DAS MARKANDEYA v. SMT. NEMBAI ALIAS BHARTI MARKENDEYA — Chhattisgarh High Court (2023-03-28)
KAILASH SINGH PAIKRA v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2023-03-27)
PARMATMA THAKUR v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2023-03-27)
South Eastern Coalfields Ltd. v. Amit Kumar Mashih — Chhattisgarh High Court (2023-03-27)
SMT. URMILA RATHIYA v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2023-03-27)
Shri Ghanshyam Kishor Das (Died) Through Lrs. v. M/s Nagarjuna Construction Company Limited — Chhattisgarh High Court (2023-03-27)
Prem Kumar Dhanorkar v. State Of Chhattisgarh — Chhattisgarh High Court (2023-03-27)
SMT. UDAM BAI KANWAR v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2023-03-24)
SMT. KRISHNA AGRAWAL v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2023-03-24)
PRATHMIK UPBHOKTA SAHKARI BHANDAR RAMPUR v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2023-03-24)