(ACTING), . NANI TAGIA
43 recorded High Court judgment(s) · 2022–2022
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| Gauhati High Court | 43 |
Disposal nature
| Disposed Of | 43 |
Recent judgments
- HUSNA BEGUM v. THE UNION OF INDIA AND 5 ORS — Gauhati High Court (2022-06-15)
- BANES ALI @ BANAS ALI v. THE UNION OF INDIA AND 5 ORS. — Gauhati High Court (2022-06-15)
- MUSSTT. SAJIDA KHATUN @ MUSSTT SAZEDA KHATOON @ SAJIDA KHATUN @ SAJIDA BEGUM v. THE UNION OF INDIA AND 5 ORS — Gauhati High Court (2022-06-15)
- MONOWARA BEGUM @ MANOWARA BEGUM v. THE UNION OF INDIA AND 6 ORS. — Gauhati High Court (2022-06-15)
- JOINUL HOQUE LASKAR @ JOINUL HOQUE v. THE UNION OF INDIA and 5 ORS. — Gauhati High Court (2022-06-15)
- MUSST. MONOWARA BEGUM @ MANUWARA @ MANOBARA v. THE UNION OF INDIA AND 5 ORS. — Gauhati High Court (2022-06-15)
- SULEKHA HALDAR v. THE UNION OF INDIA AND 6 ORS — Gauhati High Court (2022-06-15)
- BAKKAR ALI v. THE UNION OF INDIA AND 6 ORS — Gauhati High Court (2022-06-15)
- JILAL HAQUE v. THE UNION OF INDIA AND 5 ORS — Gauhati High Court (2022-06-14)
- SASADHAR MANDAL @ SHASHADHAR MANDAL v. THE UNION OF INDIA AND 6 ORS. — Gauhati High Court (2022-06-14)
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