(ACTING), . N. UNNI KRISHNAN NAIR

28 recorded High Court judgment(s) · 2023–2025

Courts

Gauhati High Court

Disposed Of	16
Dismissed on withdrawal with liberty to approach again	5
Dismissed	2
Closed	2
Dismissed On withdrawal no order for such liberty	2
Allowed	1

PRANAB DAS v. ICICI BANK LTD AND ANR — Gauhati High Court (2025-07-17)
SRI HITESWAR SARMAH v. THE STATE OF ASSAM — Gauhati High Court (2025-07-16)
KAMOLESH DAS v. THE UNION OF INDIA AND 9 ORS. — Gauhati High Court (2025-07-16)
THE UNION OF INDIA AND ORS v. BABY RABHA (BABY RAVA) — Gauhati High Court (2025-07-15)
AMGURI NABA NIRMAN SAMITY v. DULAL PEGU — Gauhati High Court (2025-06-25)
SALAM UDDIN KHAN v. JAGADISH BAISHYA — Gauhati High Court (2025-06-25)
SRI ROKTIM CHETIA v. BANK OF BARODA AND ORS — Gauhati High Court (2025-06-25)
HEMANTA DAS AND ANR v. THE ICICI BANK LTD. AND 3 ORS. — Gauhati High Court (2025-06-25)
HAM-AK COLLEGE OF PHARMACY, DENTAL AND MEDICAL SCIENCES, v. THE STATE OF ASSAM AND 2 ORS — Gauhati High Court (2025-06-24)
FIROJA KHATUN @ FEROJA BEGUM v. THE UNION OF INDIA AND 6 ORS — Gauhati High Court (2025-06-24)