LexACTING , N. PAUL VASANTHAKUMAR
93 recorded High Court judgment(s) · 2013–2013
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 93 |
Disposal nature
| DISPOSED OF | 39 |
| DISMISSED | 37 |
| ALLOWED | 7 |
| DISMISSED AS INFRUCTUOUS | 3 |
| DISMISSED AS WITHDRAWAL | 3 |
| PARTLY ALLOWED | 3 |
| DISMISSED FOR DEFAULT | 1 |
Recent judgments
- S.ANDAVAR v. THE AUTHORIZED OFFICER — Madras High Court (2013-08-30)
- P.KASIMAYAN, v. THE AUTHORIZED OFFICER, — Madras High Court (2013-08-30)
- M. KASI VISWANATHAN v. THE MADURAI CORPORATION, — Madras High Court (2013-08-30)
- K.THIRUVALLUVAN, v. THE COMMISSIONER FOR — Madras High Court (2013-08-30)
- C. ANBU, v. STATE OF TAMILNADU — Madras High Court (2013-08-30)
- PONNESWARI @ PONNAYEE, v. THE DISTRICT COLLECTOR, — Madras High Court (2013-08-30)
- RAJENDRAN v. THE DISTRICT CONSUMER DISPUTE — Madras High Court (2013-08-30)
- K.KUMARESAN, v. THE DISTRICT COLLECTOR, — Madras High Court (2013-08-30)
- R. DURAI PANDI, v. THE PUBLIC WORKS DEPARTMENT, — Madras High Court (2013-08-30)
- THE STATE OF TAMIL NADU v. S. CHANDRAN, — Madras High Court (2013-08-30)