ACTING , N KOTISWAR SINGH

55 recorded High Court judgment(s) · 2017–2017

Courts

Disposal nature

Recent judgments

• AGRICULTURE DEPARTMENT F.A/V.E.W./EQUIVALENT EMPLOYEE ASSOCIATION v. STATE OF MANIPUR — Manipur High Court (2017-10-04)
• Rabiya Bibi v. Raajuddin and 5 Ors — Manipur High Court (2017-10-03)
• Rabiya Bibi v. Md. Rajauddin and 3 Ors — Manipur High Court (2017-10-03)
• THOKCHOM (O) MANITOMBI DEVI v. UNION OF INDIA — Manipur High Court (2017-09-19)
• M Sunil Kumar Singh v. Union Of India and 3 Ors — Manipur High Court (2017-09-18)
• THE TOMBISANA HIGH SCHOOL MANAGING COMMITTEE v. STATE OF MANIPUR — Manipur High Court (2017-09-13)
• MANIMACHA DEVI v. STATE OF MANIPUR and 7 ORS — Manipur High Court (2017-09-12)
• Sn Pavei v. Wl Hangshing Ias and 3 Ors — Manipur High Court (2017-09-08)
• TH.KHUMANLEI and ANR v. UNION OF INDIA and 7 ORS — Manipur High Court (2017-09-07)
• KHO BINASHAKHI DEVI v. UNION OF INDIA and 5 ORS — Manipur High Court (2017-09-07)