(ACTING), . MOKSHA KHAJURIA KAZMI

61 recorded High Court judgment(s) · 2023–2024

Courts

High Court of J&K and Ladakh

Disposed Off	30
Dismissed	21
Dismissed for Non Prosecution	4
Dismissed as Withdrawn	4
Dismissed as Infractuous	2

TARIF HUSSAIN v. UT OF J AND K TH. FINANCIAL COMMISSIONER REVENUE JAMMU AND OTHERS — High Court of J&K and Ladakh (2024-08-07)
M/S SANJEEV SARAF AND BROS TH. SUSHEEL SARAF AND ANOTHER v. JAMMU AND KASHMIR BANK LTD. TH. AOTHORIZED OFFICER AND ANOTHER — High Court of J&K and Ladakh (2024-07-19)
COMMISSIONER SECRETARY TO GOVERNMENT GENERAL ADMINISTRATION DEPARTMENT v. TARIQ AHMED KAKROO — High Court of J&K and Ladakh (2024-07-19)
BASHIREE BEGUM TH. IMTYAZ ALI v. UT OF J AND K TH. COMMISSIONER SECRETARY TO GOVERNMENT REVENUE DEPARTMENT JAMMU AND OTHERS — High Court of J&K and Ladakh (2024-07-18)
GAFOOR AHMED AND ANOTHER v. U T OF J AND K TH COMMISSIONER SECRETARY REVENUE DEPTT AND OTHERS — High Court of J&K and Ladakh (2023-02-15)
ABDUL MAJID WANI AND ANOTHER v. HARBANS LAL SHARMA COLLECTOR LAND ACQUISITION ADDITIONAL DEPUTY COMMISSIONER RAMBAN — High Court of J&K and Ladakh (2023-02-15)
JANAK RAJ AND OTHERS v. UT OF J AND K TH COMMISSIONER SECRETARY TO GOVT REVENUE DEPTT AND OTHERS — High Court of J&K and Ladakh (2023-02-15)
RAM LAL v. UT OF J AND K TH COMMISSIONER SECRETARY TO GOVT REVENUE DEPTT AND OTHERS — High Court of J&K and Ladakh (2023-02-15)
COURT ON ITS OWN MOTION v. GOVERNMENT OF INDIA THROUGH SECRETARY, MINISTRY OF EXTERNAL AFFAIRS AND OTHERS — High Court of J&K and Ladakh (2023-02-15)
STATE OF J AND K THROUGH COMMISSIONER/SECRETARY EDUCATION DEPARTMENT v. ANU BHOGAL — High Court of J&K and Ladakh (2023-02-15)