ACTING . MOHAN M.SHANTANAGOUDAR, THOTTATHIL B.RADHAKRISHNAN

80 recorded High Court judgment(s) · 2016–2016

Courts

Disposal nature

Recent judgments

• DARLY SHAJAN v. SHAJAN THOMAS — Kerala High Court (2016-08-12)
• ST.THOMAS COLLEGE OF ADVANCED STUDIES v. MAHATHMA GANDHI UNIVERSITY — Kerala High Court (2016-08-12)
• DR.E.VELAYUDHAN v. INDIA BULLS HOUSING FINANCE LTD. — Kerala High Court (2016-08-12)
• K.ANIL KUMAR v. STATE OF KERALA — Kerala High Court (2016-08-12)
• ERNAKULAM BAR ASSOCIATION v. STATE OF KERALA — Kerala High Court (2016-08-12)
• B.P.SASEENDRAN v. STATE OF KERALA — Kerala High Court (2016-08-11)
• VARUGHESE CHACKO v. THE AUTHORIZED OFFICER — Kerala High Court (2016-08-11)
• P.T.RAJESH v. STATE OF KERALA — Kerala High Court (2016-08-11)
• T.BALACHANDRAN v. STATE OF KERALA — Kerala High Court (2016-08-11)
• K K PAUL v. T P VARGHESE — Kerala High Court (2016-08-11)