ACTING . MOHAN M.SHANTANAGOUDAR, K.T.SANKARAN

178 recorded High Court judgment(s) · 2016–2016

Courts

Kerala High Court

178

DISPOSED OF	77
DISMISSED	56
DISMISSED AS WITHDRAWN	13
ALLOWED	12
DISMISSED AS INFRUCTUOUS	8
CLOSED	8
DISMISSED FOR NON PROSECUTION	2
DISMISSED AS NOT PRESSED	1

GEORGE JOSEPH v. THE SUB INSPECTOR OF POLICE — Kerala High Court (2016-09-09)
THE SOUTH INDIAN BANK LTD v. U.ABDULLA @ ABDULLAKUTTY — Kerala High Court (2016-09-09)
KERALA COIR WORKERS' WELFARE FUND BOARD v. S. VINEETHA — Kerala High Court (2016-09-09)
THE STATE BANK OF INDIA v. GOURI K. — Kerala High Court (2016-09-09)
K.K MUHAMMED IQBAL v. KERALA STATE POLLUTION CONTROL BOARD — Kerala High Court (2016-09-09)
VALAKKAVU GRANITES PRIVATE LIMITED v. STATE OF KERALA — Kerala High Court (2016-09-09)
KRISHNENDU P.K v. STATE OF KERALA — Kerala High Court (2016-09-08)
M.CHANDRASHEKAR v. THE KERALA HEADLOAD WORKERS WELFARE BOARD — Kerala High Court (2016-09-08)
MAHATMA GANDHI UNIVERSITY v. PRINCIPAL, RAJAGIRI COLLEGE OF SOCIAL STUDIES — Kerala High Court (2016-09-08)
SHINE M.A v. STATE OF KERALA — Kerala High Court (2016-09-08)