LexACTING , MOHAMMED SHAFFIQ
535 recorded High Court judgment(s) · 2024–2024
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 535 |
Disposal nature
| ORDERED | 323 |
| DISPOSED OF | 132 |
| WITHDRAWN DISMISSED | 31 |
| DISMISSED | 20 |
| CLOSED | 15 |
| ALLOWED | 9 |
| DISPOSED OF WITH DIRECTION | 2 |
| DISMISSED AS INFRUCTUOUS | 2 |
Recent judgments
- C.JOHN KENNADY, v. THE DISTRICT COLLECTOR, — Madras High Court (2024-09-06)
- KANNAPIRAN, v. THE DISTRICT COLLECTOR, — Madras High Court (2024-09-06)
- MARANATHA THIRUCHABAI, v. THE DISTRICT COLLECTOR — Madras High Court (2024-09-06)
- J.SENTHIL RAJESH v. THE CHIEF SECRETARY, — Madras High Court (2024-09-06)
- A.MURUGESAN, S/O.ANNA THANIYA v. THE DISTRICT COLLECTOR — Madras High Court (2024-09-06)
- ALLUR K.A. SRINIVASAN, v. THE DISTRICT COLLECTOR — Madras High Court (2024-09-06)
- DHANUSHKODI, S/O.THIRUMAN v. THE DISTRICT COLLECTOR — Madras High Court (2024-09-06)
- R.SHANMUGA SUNDARAM, v. THE COMMISSIONER — Madras High Court (2024-09-06)
- KASINATHAN v. THE DISTRICT COLLECTOR — Madras High Court (2024-09-06)
- M.Jeyalakshmi v. The Administrative / Managing Director — Madras High Court (2024-09-06)