LexACTING MANSOOR AHMAD MIR, . V.K. SHARMA
127 recorded High Court judgment(s) · 2013–2014
Open in Lexace · Search this judge's casesCourts
| Himachal Pradesh High Court | 127 |
Disposal nature
| Disposed Off | 103 |
| Allowed | 10 |
| Dismissed | 10 |
| Granted | 2 |
| Dissmiss For Default/Non-Prosecution | 1 |
| DISMISSED | 1 |
Recent judgments
- STATE OF HIMACHAL PRADESH v. KANWAR SINGH RAWAT — Himachal Pradesh High Court (2014-06-02)
- PREM PRAKASH v. HPSSSB — Himachal Pradesh High Court (2014-05-29)
- ASHOK KUMAR v. HPSSSB — Himachal Pradesh High Court (2014-05-29)
- SATENDER PALSINGH v. CENTRAL INDUSTRIAL SECURITY FORCE — Himachal Pradesh High Court (2014-05-29)
- MOHAR SINGH v. HPSSSB — Himachal Pradesh High Court (2014-05-29)
- REENA DEVI v. HPSSSB — Himachal Pradesh High Court (2014-05-29)
- DESH RAJ v. STATE OF HP — Himachal Pradesh High Court (2014-05-29)
- RAJ KUMAR v. HPSSSB — Himachal Pradesh High Court (2014-05-29)
- BHAVNA DEVI v. HPSSSB — Himachal Pradesh High Court (2014-05-29)
- ASHU NEGI v. HPSSSB — Himachal Pradesh High Court (2014-05-29)