LexACTING MANSOOR AHMAD MIR, . TARLOK SINGH CHAUHAN
787 recorded High Court judgment(s) · 2013–2014
Open in Lexace · Search this judge's casesCourts
| Himachal Pradesh High Court | 787 |
Disposal nature
| Disposed Off | 611 |
| Dismissed | 119 |
| Granted | 34 |
| Allowed | 18 |
| DISMISSED | 3 |
| DISPOSED OFF | 1 |
| Remanded for retrial | 1 |
Recent judgments
- MS FOZAL POWER PVT.LTD v. MS KAMAL RISHI CONTRACTOR — Himachal Pradesh High Court (2014-06-18)
- MS KCEL-CPPL(JV) LTD KIRLOSKAR CONSTRUCTION ENGINEERS LIMITED COASTAL PROJECTS LIMITED v. STATE OF HP — Himachal Pradesh High Court (2014-06-18)
- DALEEP KUMAR v. ALI RAZA RIZVI — Himachal Pradesh High Court (2014-06-18)
- URMILA KUMARI v. STATE OF HP — Himachal Pradesh High Court (2014-06-18)
- NAGIN MATA MANDIR SOCIETY PANVI v. HPSEB LTD — Himachal Pradesh High Court (2014-06-17)
- SAINIK SCHOOLS SOCIETY v. DEEP KUMAR — Himachal Pradesh High Court (2014-06-17)
- SAINIK SCHOOLS SOCIETY v. S.S.DESHWAL — Himachal Pradesh High Court (2014-06-17)
- ASHWANI KUMAR SHARMA v. K.C.CHAMAN — Himachal Pradesh High Court (2014-06-17)
- SAINIK SCHOOLS SOCIETY v. S.K.DIXIT — Himachal Pradesh High Court (2014-06-17)
- K .L.THAKUR v. STATE OF HP — Himachal Pradesh High Court (2014-06-17)